Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9B] [Entire Act] State of Andhra Pradesh - Subsection Section 9B(7) in Andhra Pradesh Entertainments Tax Act, 1939 (7)Every order passed in appeal under this section shall, subject to the provisions of Sections 9-C, 9-D and 9-E, be final.
