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[Cites 0, Cited by 28] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Reserve Bank of India Act, 1934

(1)A bank to be called the Reserve Bank of India shall be constituted for the purposes of taking over the management of the currency from theCentral Government and of carrying on the business of banking in accordance with the provisions of this Act.