Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] Union of India - Subsection Section 197(k) in The Coal Mines Regulations, 2011 (k)the mixture shall be carried only in containers of wooden or of similar materials or in polythene bags kept inside jute or rexin bags and not in a metallic container;
