Section 2(n) in The Punjab Trust Services (Recruitment and Conditions of Service) Rules, 1978
(n)'recognised university or institution' means, -(i)any university or institution incorporated by law in any of the States of India;(ii)the Punjab, Sind or Dacca University, in the case of degrees or diplomas obtained as a result of examination held by these universities before the 15th August, 1947; or(iii)any other university or institution which is declared by the Government to be a recognised university or institution as the case may be, for the purpose of these rules;
