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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(iii) in University Grants Commission(Institutions Deemed To Be Universities) Regulations, 2010

(iii)Each member of the Board of Management, including its Chairman, shall have one vote and decisions at the meetings of the-Board shall be taken by simple majority. In case of a tie, the Chairman shall have a casting vote.