Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Maharashtra - Subsection

Section 82(2)(pa) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

(pa)[ the manner of grant of land under section 84C] [This clause was inserted by Bombay 13 of 1956, Section 43(9).];