Supreme Court - Daily Orders
M/S. Nagal Garment Industries Pvt. Ltd. vs Commissioner Of Income Taxi on 29 April, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.47 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 10153/2018
(Arising out of impugned final judgment and order dated 03-04-2017
in ITA No. 35/2017 passed by the High Court of M.P. Principal Seat
at Jabalpur)
M/S. NAGAL GARMENT INDUSTRIES PVT. LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAXI & ANR. Respondent(s)
(With IA No. 79373/2018 – CONDONATION OF DELAY IN FILING)
Date : 29-04-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s)
Mr. Ganesh Purohit, Sr. Adv.
Mr. Akshat Shrivastava, AOR
For Respondent(s)
Mr. Aman Lekhi, ASG.
Mr. Harish Pandey, Adv.
Ms. Meenakshi Grover, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Pleadings to be completed.
(NIDHI AHUJA) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2019.05.04 11:44:30 IST Reason: