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State of Tamilnadu - Section

Section 12 in Tamil Nadu Private Universities Act, 2019

12. Objects of Private University.

- The objects of a Private University shall be to disseminate and advance education, knowledge and skill by providing instructional, research and extension of facilities in such branches of learning as it may deem fit and the Private University shall endeavour to provide to students and teachers the necessary atmosphere and facilities for the promotion of,-
(a)innovations in education leading to restructuring of courses, new methods of teaching, training and learning including on-line learning, blended learning, continuing education and such other modes and integrated and wholesome development of personality;
(b)studies in various disciplines;
(c)inter-disciplinary studies;
(d)national integration, secularism, social equity and engineering of international understanding and ethics;
(e)educational programmes for diplomas, degrees and post-graduate courses, doctorate degrees and post-doctoral programmes and to maintain high standards of education;
(f)collaboration with national and global institutions, and creation of capabilities for upgrading programmes to the global standards, subject to the guidelines of the UGC and other regulatory bodies.