Madhya Pradesh High Court
Ramdayal Shakya vs State Economic Offence Bureau on 25 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-1205-2017 (RAMDAYAL SHAKYA Vs STATE ECONOMIC OFFENCE BUREAU) 2 Gwalior, Dated : 25-04-2018 List along with CRA No. 2083/2017.
(G.S. AHLUWALIA) JUDGE e sh ad AKS Pr a Digitally signed by ALOK KUMAR hy Date: 2018.04.25 17:46:30 +05'30' ad M of rt ou C h ig H