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Delhi High Court - Orders

The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Limited on 12 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~62
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      ITA 1339/2018
                                     THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
                                     TAXATION -1                             ..... Appellant
                                                  Through: Mr. Sunil Agarwal, Sr. Standing
                                                           Counsel with Mr. Tushar Gupta, Jr.
                                                           Standing Counsel and Mr. Samarth
                                                           Chaudhari, Advocates.
                                                  versus

                                     ADOBE SYSTEMS SOFTWARE IRELAND LIMITED
                                                                                           ..... Respondent
                                                        Through:     Mr. Vishal Kalra with Mr. S.S.
                                                                     Tomar, Advocates.

                                     CORAM:
                                     HON'BLE MR. JUSTICE MANMOHAN
                                     HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                        ORDER

% 12.04.2022 Since one of us (Manmohan, J) has been assigned special Division Bench matters post lunch, list on 21st July, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 12, 2022 st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.04.2022 19:26:21