Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Limited on 12 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1339/2018
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -1 ..... Appellant
Through: Mr. Sunil Agarwal, Sr. Standing
Counsel with Mr. Tushar Gupta, Jr.
Standing Counsel and Mr. Samarth
Chaudhari, Advocates.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LIMITED
..... Respondent
Through: Mr. Vishal Kalra with Mr. S.S.
Tomar, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 12.04.2022 Since one of us (Manmohan, J) has been assigned special Division Bench matters post lunch, list on 21st July, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 12, 2022 st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.04.2022 19:26:21