Punjab-Haryana High Court
Gian Kaur And Another vs . Surjit Singh And Others on 14 September, 2012
C.M. No.10935-C of 2012 in
R.S.A. No.1518 of 1995
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Gian Kaur and another vs. Surjit Singh and others
Present: Mr. A.S. Jattana, Advocate
for the applicants-respondents.
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Ajay Tewari, J. (Oral)
At the very outset learned counsel for the applicants states that there is a typographical error in the headnote of the application and prays for permission to withdraw the same with liberty to file fresh one on the same cause.
Allowed as prayed for.
Dismissed as withdrawn with the aforesaid liberty.
( AJAY TEWARI ) JUDGE September 14, 2012 ashish