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State of Chattisgarh - Section

Section 14 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

14. Authorities of the University.

- The following shall be authorities of the University : -
(1)Executive Council ;
(2)Academic Council ;
(3)Planning Board;
(4)Departments;
(5)Board of Studies;
(6)Finance committee; and
(7)such other authorities as may be declared by the Statute to be the authorities of the University.