Rajasthan High Court - Jodhpur
Jagnandan Singh And Ors vs State Of Rajasthan And Ors on 3 July, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 6847/2018
Jagnandan Singh And Ors.
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. R.C. Joshi.
For Respondent(s) : Mr. N.S. Rajpurohit, AGC.
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 03/07/2018 Shri Rajpurohit appearing on behalf of the respondents has filed reply today.
Mr. Joshi prays for time to complete instructions. List after two weeks.
(SANDEEP MEHTA),J Tikam/116 Powered by TCPDF (www.tcpdf.org)