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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(2)(ii) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

(ii)advertisements in respect of dramas and other entertainments for which there is no admission fee;