Delhi High Court - Orders
Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 5 April, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2020, I.A. 5806/2020, I.A. 5807/2020 & I.A.
9276/2020
OIL AND NATURAL GAS CORPORATION LIMITED
..... Petitioner
Through: Mr. Sunil Kumar Gandhi and Mr.
Dipender Chauhan, Advocates.
versus
CONSORTIUM OF SREE MEIL ..... Respondent
Through: Mr. Purvesh Buttan, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.04.2021
1. It is already 05:00 PM.
2. It is not possible to hear the matter today.
3. List on 23rd April, 2021.
SANJEEV NARULA, J APRIL 5, 2021 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:08.04.2021 15:10