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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)Statement in Z.A. Form 23-A showing the distribution of gross assets and land revenue, etc., of shamilat khata khewat.