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State of Odisha - Section

Section 4 in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

4.

Every Samiti shall meet at least once in every two months. An ordinary meeting of the Samiti shall usually be held on a fixed day of every alternate month, to be decided by it, in a meeting :Provided that, if for any reason, it is deemed inconvenient to hold any such meeting on the day thus fixed, the Chairman may fix another day for that particular meeting.Notice of meeting