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State of Haryana - Section

Section 767 in Punjab Jail Manual

767. Prisoners to be searched before transfer. Receipt to be taken.

(1)When prisoners are about to be transferred, they shall be paraded inside the jail, and the Superintendent shall satisfy himself that the clothing and bedding of each prisoner in good order and in proper quantity.
(2)They shall be carefully searched in the presence of the Deputy Superintendent and of the officer in command of the Police escort, from whom a receipt (Form No. 159) shall be taken for the prisoners, property and documents made over to him.