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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(d) in The M.P. Lok Dhan (Shodhya Rashiyon Ki Vasuli) Niyam, 1988

(d)Half the recurring expenditure on the special recovery units during the year will be debited to the "Bank Recoveries-Cost of Proceedings Fund".