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Madras High Court

Sivasundari vs Angammal on 3 November, 2015

Author: R.Mala

Bench: R.Mala

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
 DATED :03.11.2015
CORAM :
THE HONOURABLE MS.JUSTICE R.MALA
C.R.P(PD).Nos.1644 and 1645 of 2005
and
C.M.P. Nos.18835 and 18836 of 2005


1.Sivasundari
2.A.Palaniyandi
3.A.Manickavelu
4.A.Gnanasekaran                        				  .. Petitioners
									in both CRPs.

Vs.

1.Angammal
2.B.Krishnamoorthy
3.Muthulakshmi
4.R.Renukanthan

5.The Commissioner,
Corporation of Chennai
Ripon Building
Chennai-600 003.

6.Zonal Officer
Zone-II, Chennai Corporation
No.105, Basin Bridge Road
Chennai-600 079.					 .. Respondents
									 in both CRPs.
Prayer in C.R.P.(PD)No.1644 of 2005:- Civil Revision Petition is filed under Article 227 of Constitution of India, against the fair and decreetal order dated 23.06.2005 made in I.A.No.18671 of 2003 in O.S.No.937 of 2003 on the file of the learned V Assistant Judge, City Civil Court, Chennai. 
Prayer in C.R.P.(PD)No.1645 of 2005:- Civil Revision Petition is filed under Article 227 of Constitution of India, against the fair and decreetal order dated 18.02.2005 made in C.M.A.No.124 of 2003 on the file of the learned III Judge, Fast Track Court, Chennai, against the fair and decreetal order dated 22.09.2003 made in I.A.No.3563 of 2003 in O.S.No.937 of 2003 on the file of the learned V Assistant Judge, City Civil Court, Chennai. 

 	For Petitioners    		: Mr.P.K.Mohanvel

         For R1 to R4		: Mr.M.Kamalakannan

	For R5 to R6		: Mr.V.Selvasekaran

C O M M O N  O R D E R

Learned counsel for the revision petitioners seeks permission of this Court to withdraw the revision petitions and he has also made an endorsement to that effect.

2.In view of the endorsement made by the learned counsel for the revision petitioners, the Civil Revision Petitions are dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petitions are closed.

03.11.2015 kj To

1.V Assistant Judge, City Civil Court, Chennai.

2.III Judge, Fast Track Court, Chennai.

R.MALA,J.

Kj C.R.P(PD).Nos.1644 and 1645 of 2005 and C.M.P. Nos.18835 and 18836 of 2005 03.11.2015