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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(2)(ii) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(ii)to provide facilities and offer opportunities for graduate and post-graduate education in applied science, Technology, industry, commerce, management and social science by instruction, training, resesarch, development and extension and by such other means as the University may deem fit;