State Consumer Disputes Redressal Commission
Asit Kumar Das Kabiraj & Ors. vs Sri Raja Ram Jalan & Ors. on 16 April, 2014
Daily Order
STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL 11A, Mirza Ghalib Street, Kolkata - 700087 RP No. 142 Of 2013 (Arisen out of Order Dated 04/09/2013 in Case No. CC/107/2008 of District Hooghly DF, Chinsurah) Asit Kumar Das Kabiraj Indrajit Chakraborty Shyama Prosad Mukherjee Vs. Sri raja Ram Jalan and Others BEFORE: HON'BLE MR. JUSTICE KALIDAS MUKHERJEE PRESIDENT HON'BLE MRS. MRIDULA ROY MEMBER HON'BLE MR. TARAPADA GANGOPADHYAY MEMBER For the Petitioner: Mr. Alok Mukhopadhyay Mr. Souvik Chatterjee , Advocate For the Respondent: Mr. S. Choudhury, Advocate Dated : 16 Apr 2014 ORDER
No. 2/16.04.2014.
Revision Petitioners are present through their Ld. Advocate. Mr. Suchayan Choudhury, the Ld. Advocate files Vokalatnama on behalf of Respondent No. 1. MA Application bearing No. 548/2013 is taken up for hearing. MA application has been filed by the Revision Petitioners praying for transposition of the Respondent Nos. 2 & 3 as the Revision Petitioners. The Ld. Advocate for the Respondent No. 1 submits that he is not concerned about the transposition about the Respondent Nos. 2 & 3. Having heard both sides we allow this application bearing No. 548/2013. The names of the Respondent Nos. 2 & 3 be mentioned as Revision Petitioner Nos. 4 & 5. B. C. is directed to do the needful. MA application is thus disposed of. Fix 01.08.2014 for hearing of the revision petition. Interim order already passed will continue till the next date. [HON'BLE MR. JUSTICE KALIDAS MUKHERJEE] PRESIDENT [HON'BLE MRS. MRIDULA ROY] MEMBER [HON'BLE MR. TARAPADA GANGOPADHYAY] MEMBER