Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Puducherry - Subsection Section 40(2) in Pondicherry Revenue Recovery Act, 1970 (2)If the application made under sub-section (1) is allowed, the Collector shall set aside the sale and may direct a fresh one.
