Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19F] [Entire Act] State of Andhra Pradesh - Subsection Section 19F(1) in Andhra Pradesh Borstal Schools Act, 1925 (1)The State Government may, by notification in the Andhra Pradesh Gazette, appoint an Investigating Committee.
