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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(2)(ii) in Tamil Nadu Panchayats (Elections) Rules, 1995

(ii)the last date for making nominations, which shall be the seventh day after the publication of the public notice referred to in clause (i) or if that day is a public holiday, the next succeeding day which is not a public holiday, the hours between which the nomination can be made being [10.00 a.m. and 5.00 p.m.] [Substituted for '11.00 a.m. and 3.00 p.m.' by G.O. Ms. No. 88, dated 25.7.2016.] on each day;