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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2) in Tamil Nadu Debt Relief Act, 1979

(2)Nothing in sub-section (1) shall apply to any suit instituted on or after the 14th day of July 1978 and before the date of the publication of this Act in the Tamil Nadu Government Gazette in respect of a claim which would be barred by limitation before the date of such publication.