Section 3(5)(a) in The Bihar Private Forest Act, 1947

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State of Bihar - Subsection

Section 3(5)(a) in The Bihar Private Forest Act, 1947

(a)the following whether found in, or brought from, a forest or not, that is to say; timber, charcoal, caoutchouc, catechu, wood-oil, resin, natural varnish, bark lac, mahua flowers, mahua seeds, kuth and robalans, and

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State of Bihar - Subsection

Section 3(5)(a) in The Bihar Private Forest Act, 1947