Bombay High Court
Shubham S/O Tatyarao Ghate vs Smt. Vandana Chavan on 21 March, 2024
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
2024:BHC-AUG:6451-DB
1 988.CP-365-2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CONT. PETITION NO. 365 OF 2024
IN WP/10047/2023
SHUBHAM S/O TATYARAO GHATE
VERSUS
SMT. VANDANA CHAVAN
...
Advocate for the Petitioner : Mr. Rodge Krishna Pratap
AGP for Respondent/State : Mr. S.S. Dande
...
CORAM : MANGESH S. PATIL &
SHAILESH P. BRAHME, JJ.
DATE : 21 MARCH 2024 PER COURT :
. Learned AGP on instructions from the respondent/Scrutiny Committee submits that due to change in Coram, matter could not be decided and it would be decided within two weeks on petitioner's appearance before the Committee.
2. We dispose of the contempt proceeding by directing the petitioner to appear before the respondent/Scrutiny Committee on 27.03.2024 and the Committee shall decide the matter within two weeks thereafter.
[ SHAILESH P. BRAHME, J.] [ MANGESH S. PATIL, J.] Najeeb