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Bombay High Court

Shubham S/O Tatyarao Ghate vs Smt. Vandana Chavan on 21 March, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

2024:BHC-AUG:6451-DB

                                            1                         988.CP-365-2024.doc



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    BENCH AT AURANGABAD

                                CONT. PETITION NO. 365 OF 2024
                                   IN WP/10047/2023

                             SHUBHAM S/O TATYARAO GHATE
                                       VERSUS
                                SMT. VANDANA CHAVAN
                                                  ...
                        Advocate for the Petitioner : Mr. Rodge Krishna Pratap
                             AGP for Respondent/State : Mr. S.S. Dande
                                                  ...
                                               CORAM : MANGESH S. PATIL &
                                                             SHAILESH P. BRAHME, JJ.

DATE : 21 MARCH 2024 PER COURT :

. Learned AGP on instructions from the respondent/Scrutiny Committee submits that due to change in Coram, matter could not be decided and it would be decided within two weeks on petitioner's appearance before the Committee.

2. We dispose of the contempt proceeding by directing the petitioner to appear before the respondent/Scrutiny Committee on 27.03.2024 and the Committee shall decide the matter within two weeks thereafter.

[ SHAILESH P. BRAHME, J.] [ MANGESH S. PATIL, J.] Najeeb