Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(10) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002 (10)When a juvenile is placed under the care of a parent or a guardian or other fit person the Board shall issue a supervision order in Form V.
