Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(23) in Karnataka Forest Act, 1963 (23)[ "Village Forest Committee" means a Village Forest Committee constituted under section 31A.] [Inserted by Act 12 of 1998 w.e.f. 11.5.1998.]
