Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 166] [Entire Act] State of Rajasthan - Subsection Section 166(3) in The General Rules (Civil), 1986 (3)that documents in the record bear no blots erasures, or inter lineations, except those noted in column 8 of the general index;
