Section 46(1)(a) in Conduct of Elections Rules, 1961

[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(1)(a) in Conduct of Elections Rules, 1961

(a)the marked copy of the electoral roll;

(aa)[ the counterfoils of the used ballot paper;] [ Inserted by S.O. 5573, dated 23.12.1971.]