Bombay High Court
Bhagwan Maruti Urade vs The State Of Maharashtra Through The ... on 5 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-75
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11559 OF 2022
Manesh Dattatraya Paradhi ....PETITIONER
V/S
The State Of Maharashtra Through The ....RESPONDENT
Secretary, School Edu. Dept. And Ors.
WITH WRIT PETITION NO. 11562 OF 2022 Bhagwan Maruti Urade ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary, School Edu. Dept. And Ors.
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 5th July, 2023 P.C. :
Due to paucity of time, stand over to 21/08/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 06/07/2023 ::: Downloaded on - 07/07/2023 12:39:26 :::