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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(d) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(d)the height of each room used as a creche shall be not less than 3.7 metres from the floor to the lowest part of the roof and there shall not be less than 1.9 square metres of floor area for each to be accommodated therein;