Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act] State of Andhra Pradesh - Subsection Section 59(2)(iv) in Andhra Pradesh Co-Operative Societies Rules, 1964 (iv)Receipt book containing forms in duplicate, one to be issued for money received by the society and other to serve as counterfoil.