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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(1) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002

(1)All "Pujaris", "Pandas", "Sevaks" and servants attached to the Mandir or in receipt of any emoluments or perquisites therefrom and all licensees shall be under the control of the Administrator.