Section 2(2)(j) in The Industrial Reconstruction Bank Of India Act, 1984

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Union of India - Subsection

Section 2(2)(j) in The Industrial Reconstruction Bank Of India Act, 1984

(j)"nationalised bank" means a corresponding new bank as defined in section 2 of the--

(i)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (5 of 1970);

(ii)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 (40 of 1980);