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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(k) in The Aircraft (Security) Rules, 2011

(k)"express cargo" means goods other than mall and accompanied or baggage involuntarily or inadvertently separated from passengers or crew which is required to be carried on priority basis by an Aircraft operator,