Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(3) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017 (3)The Board may invite the Chief Executive Officers or managing directors of information utilities to attend the meetings of the Technical Committee.
