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State of Uttar Pradesh - Section

Section 319 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

319. Appointment of officers and authorities for this Act.

- The State Government may, for the purposes of this Act, appoint-
(a)a Compensation Commissioner;
(b)Assistant Compensation Commissioners;
(c)Compensation Officers, and
(d)Rehabilitation Grants Officers.