Section 20(2) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
(2)The Vice-Chancellor shall hold office for a term of four years or till he attains the age of 65 years, whichever is earlier, and shall, subject to the provisions of this section, be eligible for reappointment for another term of four years or till he attains the age of 65 years, whichever is earlier.
