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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(i) in The Border Security Force Act, 1968

(i)deductions from his pay of any sum required to make good such compensation for any expenses, loss, damage or destruction caused by him to the Central Government, or to any building or property as may be awarded by his commandant.