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State of Tamilnadu - Section

Section 6 in Installation, Safeguarding and Accounting of Hundials Rules, 1975

6. Arrangements for sealing of hundials.

- On and from the date of coming into force of these Rules, the appropriate authority shall take steps to have the hundial and other receptacles in the institutions which have not so far sealed, affixed with the seal of the department by an officer of the department and the executive authority of every such institution all officers and servants working under him or any other person concerned, shall afford such assistance and facilities as may be necessary or reasonably required in regard to the sealing of the hundials.