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[Cites 0, Cited by 0] [Section 256] [Entire Act]

State of Goa - Subsection

Section 256(1) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(1)The moiety holder or heir who fraudulently conceals assets of the inheritance, whether as head of the family or not, forfeits in favour of the heirs or co-heirs, as the case may be, the right he may have to the concealed assets.