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Supreme Court - Daily Orders

Swararaj Thackeray @ Raj Thackeray vs Hamid Raza Khan Etc. on 10 March, 2022

     ITEM NO.43                           REGISTRAR COURT. 2                SECTION XVI-A

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS


                            BEFORE THE REGISTRAR SH. SAURABH PARTAP SINGH LALER

     Miscellaneous Application No.                       1354-1360/2021 in T.P.(Crl.) No. 2-
     8/2009

     SWARARAJ THACKERAY @ RAJ THACKERAY                                          Petitioner(s)

                                                          VERSUS

     HAMID RAZA KHAN                     ETC.                                    Respondent(s)


     Date : 10-03-2022 These petitions were called on for hearing today.

     For Petitioner(s)
                                            Ms. Ranjeeta Rohatgi, AOR

     For Respondent(s)
                                            Mr.   Gopal Singh, AOR
                                            Mr.   Parmanand Pandey, AOR
                                            Mr.   Ambhoj Kumar Sinha, AOR
                                            Mr.   Anil K. Jha, AOR


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Despite due service, none appears on behalf of the sole respondent.

Hence, the matter shall be processed for listing before the Hon’ble Court under the rules.

SAURABH PARTAP SINGH LALER Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2022.03.14 11:24:37 IST Reason: