Supreme Court - Daily Orders
Swararaj Thackeray @ Raj Thackeray vs Hamid Raza Khan Etc. on 10 March, 2022
ITEM NO.43 REGISTRAR COURT. 2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SAURABH PARTAP SINGH LALER
Miscellaneous Application No. 1354-1360/2021 in T.P.(Crl.) No. 2-
8/2009
SWARARAJ THACKERAY @ RAJ THACKERAY Petitioner(s)
VERSUS
HAMID RAZA KHAN ETC. Respondent(s)
Date : 10-03-2022 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Ranjeeta Rohatgi, AOR
For Respondent(s)
Mr. Gopal Singh, AOR
Mr. Parmanand Pandey, AOR
Mr. Ambhoj Kumar Sinha, AOR
Mr. Anil K. Jha, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Despite due service, none appears on behalf of the sole respondent.
Hence, the matter shall be processed for listing before the Hon’ble Court under the rules.
SAURABH PARTAP SINGH LALER Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2022.03.14 11:24:37 IST Reason: