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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(b) in Haryana Passenger Transport Scheme, 2003

(b)The permit shall be given only for operation of new buses with the sole exception that the existing operator holding permit and plying a bus under 1993-scheme or 2001-scheme shall not be required to introduce the new bus till the existing (old) bus completes seven years from the date of its first registration.