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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(3)Before any ballot paper is issued to an elector, the serial number of the ballot paper shall be effectively concealed in such manner as the Chief Election Authority may direct.