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State of Jammu-Kashmir - Section

Section 15 in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

15. Penalty.

- In case of failure to meet the requirements under these regulations for net metering, the solar power generator shall be liable to pay penalty as decided by the Commission from time to time.