Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 23 in The Bihar Bhoodan Yagna Act, 1954 23. Provisions of Act to prevail over other laws. - The provisions of this Act shall effect, notwithstanding anything to the contrary in any law for the time being in force.
