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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(3)(iv) in Rajasthan Power Sector Reforms Act, 1999

(iv)the Schedule to the Indian Electricity Act, 1910 (Central Act No. 9 of 1910) shall be applicable only with reference to the provisions in this Act wherein the applications of the Schedule are specified and not otherwise: